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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(1)(viii) in Govind Guru Tribal University at Banswara Act, 2012

(viii)five eminent persons belonging to the Scheduled Tribes, to be drawn from the fields of academics, community service and public life, to be nominated by the State Government;