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[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

State of Goa - Subsection

Section 17(3)(a) in The Goa, Daman and Diu Mundkars (Protection from Eviction) Rules, 1977

(a)Appeals or applications for revision may either be presented to the appropriate authority in person or be forwarded to it by post.