Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Goa - Subsection

Section 17(3) in The Goa, Daman and Diu Mundkars (Protection from Eviction) Rules, 1977

(3)
(a)Appeals or applications for revision may either be presented to the appropriate authority in person or be forwarded to it by post.
(b)Where an appeal or application is sent by post, the postage on the cover containing it must invariably be fully pre-paid.