Bombay High Court
Biotor Industries Ltd. And 3 Ors vs Tata Capital Financial Services Ltd. ... on 16 January, 2019
Author: B.P. Colabawalla
Bench: B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (SUITS) NO. 427 OF 2013
In
SUITS 178 OF 2013
Biotor Industries Ltd. And 3 Ors ....Petitioner
V/S
Tata Capital Ltd. And 23 Ors ....Respondent
WITH NOTICE OF MOTION (SUITS) NO. 1082 OF 2014 In SUITS 178 OF 2013 Biotor Industries Ltd. And 3 Ors ....Petitioner V/S Tata Capital Ltd. And 23 Ors ....Respondent WITH NOTICE OF MOTION (SUITS) LODGING NO. 1939 OF 2014 In SUITS 178 OF 2013 Biotor Industries Ltd. And 3 Ors ....Petitioner V/S Tata Capital Financial Services Ltd. And ....Respondent Hathibhai Bulakidas Pvt. Ltd. (applicant) And 23 Ors WITH CHAMBER SUMMONS NO. 146 OF 2016 In SUITS 178 OF 2013 Page 1/2 ::: Uploaded on - 16/01/2019 ::: Downloaded on - 18/01/2019 05:03:00 ::: Biotor Industries Ltd. And 3 Ors ....Petitioner V/S Tata Capital Financial Services Ltd. And 23 Ors ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 1401 OF 2015 In SUITS 178 OF 2013 Biotor Industries Ltd. And 3 Ors ....Petitioner V/S Tata Capital Financial Services Ltd. And 23 Ors ....Respondent CORAM : B.P. COLABAWALLA, J DATE : 16th January, 2019 P.C. :
Removed form board, Not before me. Not before the Bench of which His Lordship Justice B.P. Colabawalla is member. Registry to act accordingly.
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