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[Cites 0, Cited by 0] [Section 952] [Entire Act]

State of Jharkhand - Subsection

Section 952(d) in Bihar Education Code, 1961

(d)Pupils -
(i)Is the attendance of the boys regular and satisfactory ? If not, what are the reasons and how to remove them ?
(ii)Is the assessment of the boys' work done regularly by the staff ?
(iii)Is the progress of the boys in examination satisfactory keeping in view the standard laid down in the Sarini in Subjects ?
(iv)In academic standards, how do you compare with the pupils of equivalent status non-basic institutions ? In particular what is the standard of language and expression ?
(v)Do the diaries of the pupils make repetition of the routine or do they contain record of first experiences ?