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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(5) in Central Electricity Regulatory Commission (Sharing of Inter State Transmission Charges and Losses) Regulations, 2010

(5)The Implementing Agency may, after seeking approval of the Commission, conduct studies from time to time to refine the mechanism for sharing of transmission charges and losses as detailed in Annexure - I to these Regulations.