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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Odisha - Subsection

Section 91(a) in The Orissa Municipal Employees' Pension Rules, 1989

(a)On receipt of the pension payment order, the Executive Officer will deliver one-half of the order to the pensioner, and keep the other half of the order carefully in such manner that the pensioner shall not have access thereto.