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State of Kerala - Section

Section 4 in Kerala Public Ways (Restriction of Assemblies and Processions) Act, 2011

4. Prohibition of obstruction on public ways.

(1)No person shall cause any obstruction by conducting any business dr meeting or assembly or procession or demonstration on any public way or part thereof.
(2)No meeting or assembly shall be conducted so as to obstruct any portion of the carriageway or footpath.
(3)No demonstration or procession shall be conducted in such a manner that the entire carriageway or free flow of traffic is fully obstructed.