Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Kerala - Subsection Section 4(3) in Kerala Public Ways (Restriction of Assemblies and Processions) Act, 2011 (3)No demonstration or procession shall be conducted in such a manner that the entire carriageway or free flow of traffic is fully obstructed.
