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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(4) in West Bengal Public Works Contractors (Regulation and Control) Act, 2006

(4)Every application for registration, made under this section, shall be disposed of within a period of [six months] [Substituted by section 6(3), ibid (w.e.f. 10.9.2010) for the words three months.] from the date of receipt of such application.