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[Cites 0, Cited by 0] [Section 19(19)] [Section 19] [Entire Act]

State of Bihar - Subsection

Section 19(19)(c) in Bihar Electricity Regulatory Commission (Multi Year Distribution Tariff) Regulations, 2015

(c)The demand projected shall be grossed-up with distribution losses (as determined by Regulation 18 of these regulations) and transmission losses to arrive at power purchase requirement for the Distribution Licensee.