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[Cites 0, Cited by 0] [Section 19A(2)] [Section 19A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19A(2)(xiv) in Roorkee University Act 1947

(xiv)not more than five persons nominated by the Chancellor from amongst the Vice-Chancellors, Directors and Principals respectively of the Universities, Institutes and Colleges, having degree courses in engineering or technology;