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State of Haryana - Section

Section 49 in Haryana Narcotic Drugs and Psychotropic Substances Rules, 1985

49. Weighment of poppy straw - Section 10(1)(a).

- The poppy straw transported under a pass shall, on arrival within the limits of a tehsil or district in which its place of destination is situated, be taken for examination and weightment direct to the officer designated in the transport pass in that behalf.