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[Cites 0, Cited by 0] [Section 41] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 41(c) in The Andaman and Nicobar Islands Port Rules, 2004

(c)shall when in tow only one vessel lashed alongside carry the white lights required by the aforesaid Rule and in addition a side light on the side; away from the towing vessel.