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Andaman and Nicobar Islands - Section

Section 41 in The Andaman and Nicobar Islands Port Rules, 2004

41. Towing lights.

- Every sea-going vessel in port -
(a)shall when in tow astern, carry the lights required by Rule 5 of the International Rules for Preventing Collision at Sea.
(b)shall when in tow of vessels lashed alongside both sides carry only the lights required by Rule 3 of the said Regulations
(c)shall when in tow only one vessel lashed alongside carry the white lights required by the aforesaid Rule and in addition a side light on the side; away from the towing vessel.
(d)shall when, in tow astern of a vessel and with tugs lashed alongside carry the white lights required by the aforesaid Rules.