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Bombay High Court

Vinayak Chhaya Co.Op.Housing Society ... vs Shreedhar Venkatesh Datar (Decd.)By ... on 23 June, 2022

Author: Nitin W. Sambre

Bench: Nitin W. Sambre

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 3758 OF 2008

 Vinayak Chhaya Co.op.housing Society Ltd. ....PETITIONER
            V/S
 Shreedhar Venkatesh Datar And Ors.       ....RESPONDENT

WITH CIVIL APPLICATION IN WP NO. 2391 OF 2008 In Writ Petition 3758 OF 2008 Vinayak Chhaya Co.op.housing Society Ltd. ....APPLICANT V/S Shreedhar Venkatesh Datar (decd.)by Lrs.- ....RESPONDENT Radha S. Datar And Ors.





        CORAM :                HON'BLE SHRI JUSTICE NITIN W. SAMBRE
                               J
        DATE :                 23rd June, 2022
 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 28/07/2022 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.

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