Bombay High Court
Vinayak Chhaya Co.Op.Housing Society ... vs Shreedhar Venkatesh Datar (Decd.)By ... on 23 June, 2022
Author: Nitin W. Sambre
Bench: Nitin W. Sambre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 3758 OF 2008
Vinayak Chhaya Co.op.housing Society Ltd. ....PETITIONER
V/S
Shreedhar Venkatesh Datar And Ors. ....RESPONDENT
WITH CIVIL APPLICATION IN WP NO. 2391 OF 2008 In Writ Petition 3758 OF 2008 Vinayak Chhaya Co.op.housing Society Ltd. ....APPLICANT V/S Shreedhar Venkatesh Datar (decd.)by Lrs.- ....RESPONDENT Radha S. Datar And Ors.
CORAM : HON'BLE SHRI JUSTICE NITIN W. SAMBRE
J
DATE : 23rd June, 2022
P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 28/07/2022 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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