Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48] [Entire Act] Union of India - Subsection Section 48(b) in Finance Act, 1999 (b)the Explanation shall be numbered as Explanation 1 thereof and after Explanation 1. - as so numbered, the following Explanation shall be inserted, namely :-
