Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Karnataka - Subsection

Section 5(1)(b) in The Karnataka Professional Education Institutions (Regulation of Admission and Determination of Fee) Act, 2006

(b)Vice-Chancellor of either the Rajiv Gandhi University of Health Sciences or the Vishveshwaraiah Technological University, as the case may be depending on the course of study - Member