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[Cites 0, Cited by 0] [Section 22(3)] [Section 22] [Entire Act]

State of Assam - Subsection

Section 22(3)(a) in The Assam Accounts Service Rules, 1963

(a)The minimum educational qualification for the Departmental candidate, shall be a Degree in Arts, Science or Commerce and the upper age limit shall be 40 years on the first January of the year of recruitment;