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State of Tamilnadu - Section

Section 85 in The Tamil Nadu Cinemas (Regulation) Rules, 1957

85.

(1)Not more than 200 lb. of cinema film shall be stored in the premises to which the licence relates, unless a specific licence has been obtained from the Chief Inspector of Explosives in India as required by the Cinematograph Film Rules, 1948.
(2)The storage of film under sub-rule (1) shall be subject to the conditions specified in the Schedule to these rules.