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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Tamilnadu - Subsection

Section 85(1) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(1)Not more than 200 lb. of cinema film shall be stored in the premises to which the licence relates, unless a specific licence has been obtained from the Chief Inspector of Explosives in India as required by the Cinematograph Film Rules, 1948.