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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(b) in Tamil Nadu Homeopathy Council (Syllabus for Written Test) Regulations, 1975

(b)Every person eligible to appear for the test shall apply to the Registrar, in Annexure I to these regulations which can be had from the Registrar, free of cost, before the last day announced for such requests, along with the fee for the written test, before the last day fixed for the purpose.