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State of Maharashtra - Section

Section 73 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

73. Qualifications of Academic Staff Members.

(a)For being appointed to any post in the University service mentioned in column 2 of Appendix III, a person shall possess the minimum qualifications mentioned against each such post in column 3 of the Appendix III.
(b)If the Selection Committee is satisfied that candidates with prescribed qualifications or experience or both are not available for Selection and makes a report to the State Government to that effect, the State Government may relax a higher basic qualifications or experience or both in making the appointments as may be necessary.