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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(1) in Rajmata Vajaya Raje Scindia Krishi Vlshwavidyalaya Adhniyam, 2009

(1)All recognized teaching in connection with the University courses shall be conducted by the teachers of the University in accordance with such scheme as may be framed, for each academic year by this Academic Council and shall include lecturing, tutorial classes, laboratory work, field work and other teaching conducted in accordance with the course of study prescribed by the Regulations.