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State of Madhya Pradesh - Section

Section 10 in Rajmata Vajaya Raje Scindia Krishi Vlshwavidyalaya Adhniyam, 2009

10. Teaching in University.

(1)All recognized teaching in connection with the University courses shall be conducted by the teachers of the University in accordance with such scheme as may be framed, for each academic year by this Academic Council and shall include lecturing, tutorial classes, laboratory work, field work and other teaching conducted in accordance with the course of study prescribed by the Regulations.
(2)The authorities responsible for organizing such teaching and the maximum number of students that shall be admitted to a course shall be prescribed by the Statutes.
(3)The courses and curricula shall be prescribed by the Regulations.