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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Andhra Pradesh - Subsection

Section 37(1) in Andhra Pradesh Excise (Grant of licence to sell Toddy, Conditions of Licence and Tapping of Excise Trees) Rules 2007

(1)Any Prohibition & Excise Officer not below the rank of Sub- Inspector shall be competent to enter and inspect the shop and examine license or test or measure the toddy therein.