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State of Andhra Pradesh - Section

Section 37 in Andhra Pradesh Excise (Grant of licence to sell Toddy, Conditions of Licence and Tapping of Excise Trees) Rules 2007

37. Inspection.

(1)Any Prohibition & Excise Officer not below the rank of Sub- Inspector shall be competent to enter and inspect the shop and examine license or test or measure the toddy therein.
(2)The Licensee shall furnish necessary receptacles at the time of Inspection for the measurement of toddy and shall afford all facilities for such inspection. The Licensee shall maintain an Inspection book in Form TS-4 at his own cost and make it available at the shop to the inspecting officers for recording notes of Inspection. He shall be responsible for its safe custody.