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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Chattisgarh - Subsection

Section 28(2) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(2)The Council of Post-graduate Studies shall work under the overall purview of the Academic Council but shall be responsible to the Director of Instructions and shall consider and make recommendations on the matters pertaining to Post-graduate studies and especially with respect to-
(a)development and laying down of standard of admission to post-graduate course of the Vishwavidyalaya;
(b)prescription of courses, research and other requirements for post-graduate degrees;
(c)evaluation of performance of candidates for post-graduate degrees with concurrence of the Dean of the Faculty concerned for the award of post-graduate degree;
(d)performance of such other functions as may be assigned by the Board and Vice-Chancellor.