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State of Chattisgarh - Section

Section 28 in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

28. Council of Post-graduate Studies.

(1)The Council of Post-graduate Studies shall consist of the following members, namely :-
(a)Dean of Faculty to be nominated by Vice-Chancellor-Chairman.
(b)All Deans of Faculties.
(c)All Deans of Colleges.
(d)Director of Research Services.
(e)Director of Extension Services.
(2)The Council of Post-graduate Studies shall work under the overall purview of the Academic Council but shall be responsible to the Director of Instructions and shall consider and make recommendations on the matters pertaining to Post-graduate studies and especially with respect to-
(a)development and laying down of standard of admission to post-graduate course of the Vishwavidyalaya;
(b)prescription of courses, research and other requirements for post-graduate degrees;
(c)evaluation of performance of candidates for post-graduate degrees with concurrence of the Dean of the Faculty concerned for the award of post-graduate degree;
(d)performance of such other functions as may be assigned by the Board and Vice-Chancellor.