Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Madhya Pradesh - Subsection

Section 58(2) in The M.P. Nagarpalika Nirvachan Niyam, 1994

(2)Each such packet shall be sealed with the seals of the Presiding Officer and of those candidates, or their election agents or polling agents present who may desire to affix their seals thereon.