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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(1) in The West Bengal Panchayat Elections Act, 2003

(1)The number of members to be elected to a Panchayat Samiti from a Gram in hill areas shall be -
(i)one, if the number of voters in such Gram is 1200, or less;
(ii)two, if the number of voters in such Gram is more than 1200 but less than 2001; and
(iii)three, if the number of electors in such Gram is 2001 and above.