Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act] State of West Bengal - Subsection Section 14(1)(ii) in The West Bengal Panchayat Elections Act, 2003 (ii)two, if the number of voters in such Gram is more than 1200 but less than 2001; and