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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(4) in The U.P. Transit of Timber and Other Forest Produce Rules, 1978

(4)First copy of the triplicate forms of pass shall form the counterfoil and second and third parts shall be given to the person incharge of the produce transit and shall be produced whenever required by any checking officer. The third part shall be collected by the Forest Officer checking the forest produce who will initial the second part and mention thereon that the third part has been received by him.