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State of Uttar Pradesh - Section

Section 6 in The U.P. Transit of Timber and Other Forest Produce Rules, 1978

6. Passes what to contain.

(1)Every transit pass shall be in the form given in Schedule 'A'.
(2)The colour and size of each pass and the price to be paid in respect of each book or transit passes will be such as may be prescribed by the Chief Conservator of Forests.
(3)
(i)Such pass shall be in Hindi in Devanagri Script or Urdu.
(ii)Transit passes shall be in triplicate and bound in books which shall be obtainable from the Divisional Forest Officer. Each book shall bear an identifying number and the passes in each book shall be numbered serially.
(4)First copy of the triplicate forms of pass shall form the counterfoil and second and third parts shall be given to the person incharge of the produce transit and shall be produced whenever required by any checking officer. The third part shall be collected by the Forest Officer checking the forest produce who will initial the second part and mention thereon that the third part has been received by him.