Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 117(1)] [Section 117] [Entire Act] State of Punjab - Subsection Section 117(1)(a) in The Punjab Municipal Act, 1999 (a)a Municipal Corporation, the Mayor or in his absence, the Senior Deputy Mayor or in the absence of both, the Mayor and the Senior Deputy Mayor, the Deputy Mayor;