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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Punjab - Subsection

Section 36(1)(e) in Punjab Boiler Operation Engineers' Rules, 2001

(e)coal processing and handling, preparation and utilisation of pulverized coal, type of pulverizers, factors affecting the milling plant performance, pulverizing systems, coal feeders, fire and explosion in mill circuit;