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[Cites 0, Cited by 0] [Section 43(3)] [Section 43] [Entire Act]

State of Assam - Subsection

Section 43(3)(a) in Assam Panchayat (Constitution) Rules, 1995

(a)unused ballot Papers separately for the election of Gaon Panchayat President, Gaon Panchayat member and Anchalik Panchayat member and Zilla Parishad member with the accounts thereof;