Section 43(3) in Assam Panchayat (Constitution) Rules, 1995
(3)The Presiding Officer shall then make up into separate packet-(a)unused ballot Papers separately for the election of Gaon Panchayat President, Gaon Panchayat member and Anchalik Panchayat member and Zilla Parishad member with the accounts thereof;(b)the cancelled and spoiled ballot papers for each election;(c)the marked copy or copies of the electoral roll;(d)any other papers as may be directed by the Deputy Commissioner or the Sub-Divisional Officer as the case may be, to be kept in sealed packets and note thereon a description of its contents, the election to which it relates and the serial number and the name of the polling station.
