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State of Bihar - Section

Section 61 in Bihar Secretariat Service Rules, 2010

61. List of Commissions-

(1)Bihar Staff Selection Commission (P & A.R Department).
(2)State Information Commission (P & A.R Department).
(3)State Commission for Backward Classes (P & A.R Department).
(4)State Commission for Most Backward Classes (P & A.R Department).
(5)Rajya Mahadalit Aayog (P & A.R Department).
(6)Bihar State Election Authority (P & A.R Department).
(7)State Election Commission (Panchayati Raj Department).
(8)Child Labour Commission (Labour Resources Department).Annexure-IIGrade wise Combined Sanctioned Strength(See rule-3)
Sl. No. Grade Sanctioned Strength (on 04.01.08)
On 15.11.2000 New created that posts after Total
1. Assistant 2989 120 3109
2. Section Officer and equivalent 531 33 564
3. Under Secretary and equivalent 96 09 105
4. Deputy Secretary and equivalent 23 02 25
Posts Equivalent to Under Secretary :-