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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Bihar - Subsection

Section 61(8) in Bihar Secretariat Service Rules, 2010

(8)Child Labour Commission (Labour Resources Department).Annexure-IIGrade wise Combined Sanctioned Strength(See rule-3)
Sl. No. Grade Sanctioned Strength (on 04.01.08)
On 15.11.2000 New created that posts after Total
1. Assistant 2989 120 3109
2. Section Officer and equivalent 531 33 564
3. Under Secretary and equivalent 96 09 105
4. Deputy Secretary and equivalent 23 02 25
Posts Equivalent to Under Secretary :-