Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 24 in Fishery Rules 24. No movable Bana with gap less than 7 c.m. sq shall be used for fishing between the first day of the month of May and the fifteenth day of the month of July, both days inclusive, in any rivers, doabas or beels or fisheries.
