Section 1(3) in The Orissa Ayurvedic Medicine Act, 1960
(3)It shall come into force on such [date] [The Act came into force w.e.f., 2. 9. 1960 vide Orissa Gazette Part III, 1960.] or dates as the State Government may, by notification, appoint, and different dates may be appointed for direct provisions of this Act,
