Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(3)] [Section 20] [Entire Act] State of Bihar - Subsection Section 20(3)(a) in Bihar Urban Local Body (Community Participation) Rules, 2013 (a)aggregate all the Ward budgets which have been prepared in accordance with Rule (i) of this Rule.