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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Bihar - Subsection

Section 20(3) in Bihar Urban Local Body (Community Participation) Rules, 2013

(3)Preparation of Ward budget - (i) A Ward level budget calendar shall be prepared annually In accordance with, Schedule I. The Ward Committee shall ensure that the budget calendar is strictly' adhered to and prepare the budget for their Ward six weeks before the Municipal budget. The Municipality may suggest changes that may be effected into the Ward level Budget after discussion with the Ward Committee.
(ii)The Municipality budget shall
(a)aggregate all the Ward budgets which have been prepared in accordance with Rule (i) of this Rule.
(b)have additional account heads for specific receipts and expenditures at the municipality level