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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2)(ii) in Homoeopathy (Post Graduate Degree Course) M.D. (Hom.) Regulations, 1989

(ii)[ Professor or Reader possessing a recognized Post Graduate Degree qualification in Homoeopathy or a Lecturer holding a recognized Post Graduate Degree in Homoeopathy; [Substituted by Notification F.No.12-11/2010-CCH(Part), dated 29.1.2016 (w.e.f. 16.11.1989).]