Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 12 in Homoeopathy (Post Graduate Degree Course) M.D. (Hom.) Regulations, 1989

12. [ [Substituted vide H(PGDC) Amendments Regulations, 2001.]

[(1) Student Guide ratio: -(a)The student - Supervisor (Guide) ratio shall be 3:1 if the Guide or Supervisor is of Professor cadre.(b)The student - Supervisor (Guide) ratio shall be 2:1 if the Guide or Supervisor is of Reader cadre.(c)The student - Supervisor (Guide) ratio shall be 1:1 if the Guide or Supervisor is of Lecturer cadre.Note. - The supervisor (guide) shall be from the teaching faculty of the Homoeopathic College wherein the concerned student has taken admission] [Substituted vide H(PGDC) Amendments Regulations, 2001.].
(2)
(a)educational qualifications and experience of Supervisor (Guide):-
A person shall posses the following qualifications and experience for being eligible to be Supervisor (Guide), namely: -
(i)M.D. (Hom.) included in the Second Schedule to the Act; and
(ii)[ Professor or Reader possessing a recognized Post Graduate Degree qualification in Homoeopathy or a Lecturer holding a recognized Post Graduate Degree in Homoeopathy; [Substituted by Notification F.No.12-11/2010-CCH(Part), dated 29.1.2016 (w.e.f. 16.11.1989).]
Provided that up to a period of five years from the date of commencement of the Homoeopathy (Post Graduate Degree Course) M.D. (Hom.) Amendment Regulations, 2001. If Supervisors (Guides) with qualification and experience as laid down in items (i) and (ii) above are not available then teaching staff of Professor cadre holding a recognised Degree/Diploma qualification in Homoeopathy of not less than four year duration with twenty years’ professional experience (including ten years' teaching experience in the subject concerned in a Homoeopathic College) may be appointed.Provided that the Supervisor (Guide) of a specialty shall remain the Supervisor (Guide)for that specialty only.] [Substituted by Notification No. 12-11/2010-CCH(Part II)(1), dated 14.12.2018 (w.e.f 16.11.1989).]
(b)Educational qualification and experience for selection of Co-Supervisor (Co-Guide):
Post Graduate Degree Qualification in the special subject with experience as stated in clauses (a) or seven years teaching experience as Associate Professor in a college recognized by the Medical Council of India.]