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State of Haryana - Section

Section 11 in The Haryana Medical Education Service Rules, 1988

11. Power of Director to require a person to perform duties of Lecturer or Reader.

- The conferment of higher designation of Reader or Associate Professor on a teacher shall not prevent the Director to require such person to perform the duties of a Lecturer or a Reader, as the case may be if the circumstances so require:Provided that no senior person shall be required to perform the duties of Reader or Lecturer if a junior person is available for the purpose.