Section 14 in Haryana Narcotic Drugs and Psychotropic Substances Rules, 1985
14. Opening of sample - Section 10(1)(a).
- The sealed cannabis received separately in accordance with Rule 12 and Rule 13 shall be opened and sample drawn thereof in the presence of the cultivator, if he so desires, to whom a notice intimating the date and time in this behalf, shall be sent well in advance.
