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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2) in The Petroleum and Natural Gas Regulatory Board (Technical Standards and Specifications including Safety Standards for City or Local Natural Gas Distribution Networks) Regulations, 2008

(2)The Board shall monitor the compliance to Technical Standards and Specifications including Safety Standards either directly or by accredited third party through separate regulations on third party conformity assessment.