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State of Assam - Section

Section 9 in The Assam Secondary Education (Provincialisation) (Service and Conduct) Rules, 1979

9. Managing Committee.

- (i) The existing rules and procedure for constitution of the Managing Committee will continue.
(ii)The administration, management and control of all employees of the Secondary Schools falling under these rules shall vest in the Government from he appointed day.
(iii)The Managing Committee will function as Advisory Committee of a Secondary School to look after all round development of the school building play-ground, hostel, gardens etc. and may suggest Government any matter regarding staff of the school when the Committee thinks it necessary in the interest of the school.